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State of Odisha - Section

Section 15 in The Orissa Excise (Methyl Alcohol) Rules, 1976

15. Use of fire or naked light prohibited in distillery.

(1)The use of fire or of naked lights of any description in any room within the plant in which methyl alcohol is manufactured, received, stored, issued or otherwise handled, is prohibited.
(2)Naked lights may, if necessary, be used in the laboratories attached to the plant provided such laboratories are quite separated, and at least ten metres apart from rooms mentioned in Sub-rule (1).Chapter-IV Procedure of working