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State of Bihar - Section

Section 1 in The Bihar Contract Labour (Regulation and Abolition) Rules, 1972

1. Short title and commencement.

(1)These Rules may be called the Bihar Contract Labour (Regulation and Abolition) Rules, 1972.
(2)They shall [come into force] [Came into force on 15.3.1973, vide S.O. 305, dated 5th March, 1973.] on the date of their publication in the Official Gazette.