Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(2) in The Bihar Contract Labour (Regulation and Abolition) Rules, 1972 (2)They shall [come into force] [Came into force on 15.3.1973, vide S.O. 305, dated 5th March, 1973.] on the date of their publication in the Official Gazette.
