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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(2) in The Armed Forces Tribunal (Practice) Rules, 2009

(2)Files with Dasti orders should be stapled with “Today” flags and superscribed with O.A. or T.A. or R.A. or C.A. or M.A. or A.T. No. with the signature of the Tribunal Officer with date. __________