Section 23(1) in The Calcutta University Act, 1979.
(1)There shall be the following Faculty Councils for post-graduate studies:-(a)the Faculty Council for Post-Graduate Studies in Arts;(b)the Faculty Council for Post-Graduate Studies in Commerce, Social Welfare and Business Management;(c)the Faculty Council for Post-Graduate Studies in Medicine [,Nursing, Homoeopathy, Ayurved] [Words inserted by W.B. Act 44 of 1980.] and Dental Science;(d)the Faculty Council for Post-Graduate Studies in Law;(e)the Faculty Council for Post-Graduate Studies in Education, Journalism and Library Science;(f)the Faculty Council for Post-graduate Studies in Fine Arts, Music and Home Science;(g)the Faculty Council for Post-Graduate Studies in Engineering and Technology;(h)the Faculty Council for Post-Graduate Studies in [Science, and] [Word substituted by W.B. Act 44 of 1980.](i)[ the Faculty Council for Post-Graduate Studies in Agriculture and Veterinary Science.] [Clause (i) inserted by W.B. Act 44 of 1980.]
