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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(d) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(d)carry such surveys and inspections and obtain such pertinent reports from Government departments local authorities and public institutions as may he necessary for the preparation of the plans;