Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Jharkhand - Subsection Section 70(f) in The Bihar Primary and Middle Education Rules, 1961 (f)the number and names of schools which deserve financial aid for additions and alterations to its buildings, with particulars;
