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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(j) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(j)Construction work with more than 10 per cent height of permissible height without alteration in the number of floors under plot development provision;