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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(11)(d) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(d)On being satisfied that the requirements specified under Regulation 9.2 are met, the Distribution Licensee shall grant Medium-term Open Access for the period stated in the application: