Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] Union of India - Subsection Section 7(1)(a) in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007 (a)Standing Staff Committee for Group 'A' Posts carrying a scale of pay the maximum of which exceeds Rs. 16500;