Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(2)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(c)commercial complexes / institutional / hotel and lodges/industrial buildings etc. if the built-up area is 1,500 sq.m. and more or water consumption is 20,000 liters per day;