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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)The Extension Education Council shall consider and make recommendations in respect of-
(a)Extension Education Programme and Projects of the University ;
(b)Co-ordination of extension education achieves for improvement of Agriculture and Animal Husbandry and allied branches and for the development of Rural Communities ;
(c)Development of farmers Education and Training and Advisory Service, identification and resolution of field problems in transmission of informations;
(d)Methodology of Extension Education;
(e)Integration of Extension Education with teaching and research in the University and participation of teachers and research workers in Extension Education Programmes ;
(f)Any other matter referred to it by the Vice-Chancellor, Board or any other authority of the University.