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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2)(b) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(b)Co-ordination of extension education achieves for improvement of Agriculture and Animal Husbandry and allied branches and for the development of Rural Communities ;