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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)All Schools, research, projects, along with the other institutions coming underthe jurisdiction and authority of the University shall form constituent units of the Universityunder the full management and control of the officers and Authorities of the University andno college or any other institution shall be recognized as an affiliated unit.