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[Cites 0, Cited by 0] [Section 60(5)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(5)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)in the Andhra Area, on the land cess, leviable under Section 78 of the Andhra Pradesh