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[Section 591]
[Entire Act]
State of Odisha - Subsection
Section 591(12) in Orissa Municipal Rules, 1953
| Name of Municipality | Act under which constituted | Population within Municipalities | Constitution of Council | |||
| No of Councillors elected | Nominated | |||||
| Reserved | Non-Reserved | Reserved | Non-Reserved | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| Total No of meeting held including thosespecified in Columns 9 and 10 | Number of meetings out of the total in Column 8which proved abortive for want of a quorum | Number of meetings out of the total in Column 8which were adjourned | Average percentage of all Councillors present ateach meeting | Remarks |
| 8 | 9 | 10 | 11 | 12 |
| Municipal rates and taxes | ||||||
| Name of district | Serial No. of Municipality | Name of Municipality | Balance in hand at the close of last year | Total receipt from Octroi | Terminal Tax | Tax on holdings and lands |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| Municipal rates and taxes | |||||||
| Tax on carriages, holders and other animals | Water tax | Light tax | Latrine tax | Drainage tax | Profession tax | Poll tax | Education tax |
| 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 |
| Licence and other fees | ||||||||
| Registration of dogs | Fees on vessels | Projection and erection | Offensive and dangerous trades | Cartstand fees | Public resort and other entertainment | Private market | Other fees | Total |
| 16 | 17 | 18 | 19 | 20 | 21 | 22 | 23 | 24 |
| Receipts under Special Act | Revenue derived from Municipal property and powerapart from taxation | ||||||
| Pounds | Ferry rents | Others | Total | Rents of land buildings, sarais, resthouses, dakbungalows, etc. | Sale proceeds of land and produce of land etc. | Revenue receipt | Conservancy receipt (other than taxes and rates) |
| 25 | 26 | 27 | 28 | 29 | 30 | 31 | 32 |
| Revenue derived from Municipal property and powerapart from taxation | |||||
| Fees and revenue from educational institutions | Fees and revenue from medical institutions | Fees and revenue from markets and slaughterhouses, cart stand, etc. | Fines under Municipal and other Acts | Interest on investments | Total |
| 33 | 34 | 35 | 36 | 37 | 38 |
| Grants and contribution for general and specialpurpose | |||||
| For Government | |||||
| For general purpose | For educational purpose | For medical and sanitation purpose | For road purpose | For water supply | For other purpose |
| 39 | 40 | 41 | 42 | 43 | 44 |
| Grants and contribution for general purposes | Miscellaneous | |||||
| From local fund | From other sources | Total | Recoveries on account of services rendered | Warrant and distraint fees | Total | Total income of the year, excluding openingbalance |
| 45 | 46 | 47 | 48 | 49 | 50 | 51 |
| Extraordinary and debt | ||||||
| Sale proceeds of Government securities andwithdrawals from Savings bank | Loans | Advances | Deposit | Total | ||
| From Government | Raised in the open market | Permanent | Others | |||
| 52 | 53 | 54 | 55 | 56 | 57 | 58 |
| Total receipts, excluding opening balance and adhoc Government grants | Total receipts, including opening balance ad hocGovernment grants | Incidence of taxation (Column 23) per head ofpopulation | Incidence of income (Column 55) per head ofpopulation | Remarks |
| 59 | 60 | 61 | 62 | 63 |
| Name of district | Serial No. of Municipality | Name of Municipality | General administration and collection charge | ||||
| General administration | Collection of taxes and fees | Collection of ferry rents | Pensions and gratuity | Total | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Public safety | Public Health | ||||||||
| Fire (establishment purchase of lamps, oil,repairs etc.) | Lighting (establishment purchase of lamps, oil,repairs etc.) | Rewards for destruction of wild animals andsnakes | Total | Establishment charges | Vaccination | Registration of births and deaths | Market and slaughter house | Fairs, festivals and exhibitions | Total |
| 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 | 17 | 18 |
| Medical | Pounds | Dak Bungalows and sarais | Planting and Preservation offences, etc. | ||||
| Establishment | Scholarship tenable at schools and colleges | Contribution to Government | Maternity and child Welfare Centres | Total | |||
| 19 | 20 | 21 | 22 | 23 | 24 | 25 | 26 |
| Veterinary charges | Contributions for general purposes such asleprosy asylum, etc. | Public tanks, and wells | Houses for disabled persons | Abating offensive and dangerous trades | Diary firms | Burning and burial grounds |
| 27 | 28 | 29 | 30 | 31 | 32 | 33 |
| Public Conveyance | Public Instruction | |||||||||
| Public Works | Primary education | Secondary and other education | Libraries, reading rooms | Scholarship | Training of teachers | Maintenance of hostels | Total | |||
| Buildings | Roads | Stores | Total | |||||||
| 34 | 35 | 36 | 37 | 38 | 39 | 40 | 41 | 42 | 43 | 44 |
| Miscellaneous | ||||||||
| Interest on loans | Law charges | Stationery and printing | Provident fund Contribution | Standard weights and measures | Relief | Census | Sanitation and treatment of employees and parties | Miscellaneous |
| 45 | 46 | 47 | 48 | 49 | 50 | 51 | 52 | 53 |
| Extraordinary and debt | Balance | ||||||||||
| Investment | Repayment of loans | Advance | Deposit | Total | Total disbursement | Deposit | Actual balance | Total | Grand Total | Remarks | |
| In securities (other than for sinking funds) | In savings banks | ||||||||||
| 54 | 55 | 56 | 57 | 58 | 59 | 60 | 61 | 62 | 63 | 64 | 65 |