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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(4)(iv) in Jammu and Kashmir Saffron Rules, 2018

(iv)The holder of the Certificate shall give every facility to the Registration Authority or any other officer acting under the authority for the purpose of inspecting his stock, shop, premises or any other such place/s used by him for the purpose of his trade.