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State of Tamilnadu - Section

Section 13 in The Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Services under the State) Act, 1993

13. Boyas (except Tiruchirapalli, Pudukottai, The Nilgiris, Salem, [Dharmapuri] [Substituted for the words ',and Dharmapuri' by G. O. Ms. No. 78, BC. MBS & MW, dated 4th August 2005.] and Krishnagiri Districts).

Pedda Boyar (except Tiruchirapalli and Pudukottai Districts), Oddars (except Thanjavur, Nagai-Quaid-e-Milleth, Tiruchirapalli, Pudukottai, Madurai and Dindigul-Anna Districts).Kaloddars (except Chengalpattu-MGR, Ramanathapuram, Pasumpon Muthuramalinga Thevar, Kamarajar, Madurai, Dindigul Anna, Pudukottai, Tiruchirapalli, Tirunelveli-Kattabomman, Chidambaranar and Salem Districts).Nellorepet Oddars (except North Arcot-Ambedkar and Tiruvannamalai- Sambuvarayar Districts).Sooramari Oddars (except Salem District).