Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(k) in The Bureau Of Indian Standards (Certification) Regulations, 1988 (k)pay all financial dues to the Bureau, in the manner specified by it, even for the period of discontinuance or suspension of license.
