Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 6 in Maharashtra Kidney Transplantation Act, 1982

6. No authority for removal of kidneys, when body is entrusted to person only for cremation etc.

- No authority for the removal of kidneys shall be given under section 3 in respect of the body of a deceased person by a person entrusted by another person with the body of the deceased person for the purpose only of its interment or cremation.