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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(3)(v) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(v)grey water for reuse to be collected in separate unit and provision is made for a separate overhead tank for storage of recycled grey water for use of toilet flushing and gardening/landscaping purpose only;