Section 2(a) in Telangana State Handloom Weavers Co-Operative Society Limited (Merger of Certain Co-Operative Societies) Act, 1983
(a)'Co-operative Societies Act' means the [Telangana] [Adapted by G.O.Ms.No.53, Agriculture and Co-operative (Co-op II) Department, dated 20.05.2016.] Co-operative Societies Act, 1964;(Act 7 of 1964)
