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State of Rajasthan - Section

Section 29 in Rajasthan Para-medical Council Rules, 2014

29. Expenditure to be as per budget.

- No expenditure shall be incurred unless it has been provided for in the Budget approved by the Council and unless the necessary funds are available. Emergency expenditure necessitated by circumstances not foreseen may be allowed by the President to be incurred in anticipation of the approval of the Council, provided funds are available to meet the expenditure.