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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(ii) in Gemstone Policy of Orissa, 1998

(ii)The lesses would be able to gradually set up lapidary units inside the State for value addition and other local lapidary units would be able to procure raw material from the lessees as well as the trading licencees. All these would help create greater employment and generate higher revenue through sales tax etc. on value added products.