Section 1(2) in The Rajasthan Land Revenue (Allotment of Tube-Well Land) Rules, 1968
(2)They shall extent to the districts of Jaisalmer and Banner [and Bikaner] [Added by S O. 12, Dated 2-6-1970; published in Rajasthan Gazette Part IV(Ga)(I), Dated 16-7-70, p. 35.]
