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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(1)Any of the following documents may be taken for proof of Residence to decide whether the child belongs to the neighborhood or not:
(a)Ration Card,
(b)Pattadar Pass Book,
(c)Electricity Bill,
(d)House-Tax Receipt or extract of the House-Tax register maintained by the Gram Panchayat / Municipality / Corporation.
(e)Telephone Bill if any or any other document as specified by the Government from time to time