Himachal Pradesh High Court
Akshay Thakur vs . State Of H.P. & Ors. on 30 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Akshay Thakur vs. State of H.P. & Ors.
CWP No. 3774 of 2022 30.06.2022 Present: Mr. Jeevesh Sharma, Advocate, for the .
petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for respondents No. 1 to 3. r Ms. Tim Saran, Advocate, for respondent No.4.
Learned Senior Additional Advocate General has placed on record instructions dated 29.06.2022, after perusing the same, we deem it appropriate to adjourn the hearing of this matter by one week.
List for consideration on 7th July, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 30th June, 2022 (himani) ::: Downloaded on - 30/06/2022 20:05:15 :::CIS