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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(7)(e) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(e)Expected Revenue from the proposed Retail Supply Tariff, and other matters considered appropriate by the Distribution Licensee, including incentive schemes to consumers, cross subsidy surcharge, etc.