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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(a) in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

(a)where the service provider's turnover from a product or service comprises 5% or more of its total turnover with the customers targeted for that product or service; or