Supreme Court - Daily Orders
Vijay Madanlal Choudhary vs Union Of India on 28 September, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari, C.T. Ravikumar
1
ITEM NO.7+11 Court 3 (Video Conferencing) SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 4634/2014
(Arising out of impugned final judgment and order dated 30-04-2014
in CRLA No. 1132/2012 passed by the High Court of Judicature at
Bombay)
VIJAY MADANLAL CHOUDHARY & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 59849/2021 - INTERVENTION APPLICATION)
WITH
SLP(C) No. 28922/2011 (XII-A)
SLP(C) No. 29273/2011 (XII-A)
SLP(Crl) No. 10018/2015 (II-C)
SLP(Crl) No. 10019/2015 (II-C)
( FOR [appln. for exempt from filing c/c.] ON IA 20299/2015
IA No. 20299/2015 - appln. for exempt from filing c/c.)
SLP(Crl.)...CRLMP No. 21254/2015 (II-B)
( FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 21254/2015)
Crl.A. No. 391-392/2018 (II-C)
(IA
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 27787/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
28162/2020
FOR APPLICATION FOR TAGGING/DETAGGING ON IA 87756/2021
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 89201/2021
IA No. 87756/2021 - APPLICATION FOR TAGGING/DETAGGING
IA No. 89201/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 28162/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 27787/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Crl.A. No. 1210/2018 (II)
W.P.(Crl.) No. 226/2018 (X)
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2021.09.29
IA No. 130193/2018 - PERMISSION TO FILE ADDITIONAL
19:06:18 IST
Reason:
DOCUMENTS/FACTS/ANNEXURES
IA No. 134922/2018 - STAY APPLICATION)
T.P.(C) No. 1583/2018 (XVI-A)
(FOR ADMISSION and IA No.136656/2018-EX-PARTE STAY
2
IA No. 136656/2018 - EX-PARTE STAY)
SLP(Crl) No. 6834/2019 (II-C)
(FOR ADMISSION and I.R.
IA No. 116701/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(Crl.) No. 212/2019 (X)
(FOR STAY APPLICATION ON IA 115668/2019
IA No. 115668/2019 - STAY APPLICATION)
W.P.(Crl.) No. 91/2020 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 37028/2020
IA No. 37028/2020 - GRANT OF INTERIM RELIEF)
SLP(Crl) No. 993/2016 (II-A)
(FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 2067/2016
FOR EXEMPTION FROM FILING O.T. ON IA 2068/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2069/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 2070/2016
IA No. 2069/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 2068/2016 - EXEMPTION FROM FILING O.T.
IA No. 2070/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2067/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES)
T.P.(Crl.) No. 150/2016 (XVI-A)
(FOR STAY APPLICATION ON IA 6523/2016
IA No. 6523/2016 - STAY APPLICATION)
T.P.(Crl.) No. 151-157/2016 (XVI-A)
(FOR STAY APPLICATION ON IA 6531/2016
IA No. 6531/2016 - STAY APPLICATION)
W.P.(Crl.) No. 152/2016 (X)
IA No. 17469/2016 - STAY APPLICATION)
SLP(Crl.)...CRLMP No. 6051/2017 (II-B)
IA No. 6051/2017 - CONDONATION OF DELAY IN FILING
IA No. 102336/2018 - INTERVENTION APPLICATION)
SLP(Crl) No. 2890/2017 (II-A)
Crl.A. No. 1269/2017 (II-C)
(Only FOR GRANT OF INTERIM RELIEF ON IA 85412/2018
FOR EARLY HEARING APPLICATION ON IA 70924/2020
FOR CLARIFICATION/DIRECTION ON IA 98988/2021
IA No. 98988/2021 - CLARIFICATION/DIRECTION
IA No. 70924/2020 - EARLY HEARING APPLICATION
IA No. 85412/2018 - GRANT OF INTERIM RELIEF)
Crl.A. No. 1270/2017 (II-C)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
44917/2017
FOR GRANT OF INTERIM RELIEF ON IA 85552/2018
FOR CLARIFICATION/DIRECTION ON IA 99001/2021
IA No. 99001/2021 - CLARIFICATION/DIRECTION
IA No. 44917/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 85552/2018 - GRANT OF INTERIM RELIEF) Crl.A. No. 1271-1272/2017 (II-C) 3 (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 44991/2017 FOR GRANT OF INTERIM RELIEF ON IA 85416/2018 FOR CLARIFICATION/DIRECTION ON IA 98993/2021 IA No. 98993/2021 - CLARIFICATION/DIRECTION IA No. 44991/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 85416/2018 - GRANT OF INTERIM RELIEF) SLP(Crl) No. 5487/2017 (II-A) (FOR ADMISSION and I.R. and and IA No.69536/2017-DELETING THE NAME OF RESPONDENT IA No. 69536/2017 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 63437/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) No. 202/2017 (X) (FOR ADMISSION and IA No.132490/2017-STAY APPLICATION IA No. 132490/2017 - STAY APPLICATION) SLP(Crl) No. 1705/2018 (II-C) W.P.(Crl.) No. 26/2018 (X) (FOR STAY APPLICATION ON IA 16169/2018 FOR GRANT OF BAIL ON IA 24123/2019 IA No. 24123/2019 - GRANT OF BAIL IA No. 16169/2018 - STAY APPLICATION) W.P.(Crl.) No. 33/2018 (X) (FOR ADMISSION and IA No.21629/2018-STAY APPLICATION IA No. 21629/2018 - STAY APPLICATION) SLP(Crl) No. 1534/2018 (II-A) IA No. 24496/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 9360/2018 (II-C) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 36874/2018 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 36876/2018 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 61408/2020 IA No. 61408/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 36874/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 36876/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES) Diary No(s). 9365/2018 (II-C) IA No. 36904/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(Crl) No. 2971/2018 (II-A) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 48451/2018, FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 57092/2018 IA No. 48451/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 57092/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) T.C.(Crl.) No. 4/2018 (XVI-A) (FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA 4 59717/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 59725/2020 FOR INTERVENTION APPLICATION ON IA 51388/2021 FOR WITHDRAWAL OF THE COST DEPOSITED ON IA 72722/2021 IA No. 59725/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 51388/2021 - INTERVENTION APPLICATION IA No. 59717/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS IA No. 72722/2021 - WITHDRAWAL OF THE COST DEPOSITED) W.P.(Crl.) No. 75/2018 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 50988/2018 IA No. 50988/2018 - GRANT OF INTERIM RELIEF) Diary No(s). 17000/2018 (II-C) (FOR ADMISSION and I.R. and IA No.125876/2018-CONDONATION OF DELAY IN FILING and IA No.125878/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.125877/2018-CONDONATION OF DELAY IN REFILING IA No. 125876/2018 - CONDONATION OF DELAY IN FILING IA No. 125877/2018 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 125878/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(Crl) No. 4078/2018 (II-A) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68570/2018 IA No. 68570/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) No. 251/2018 (X) (FOR ADMISSION and IA No.135004/2018-STAY APPLICATION IA No. 135004/2018 - STAY APPLICATION) W.P.(Crl.) No. 309/2019 (X) (FOR FOR EX-PARTE STAY ON IA 170286/2019 IA No. 170286/2019 - EX-PARTE STAY) W.P.(Crl.) No. 306/2019 (X) (FOR FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 169979/2019 IA No. 169979/2019 - APPROPRIATE ORDERS/DIRECTIONS) SLP(Crl) No. 647/2020 (II-C) (FOR ADMISSION and I.R.) W.P.(Crl.) No. 33/2021 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 7042/2021 FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA 9304/2021 FOR GRANT OF INTERIM RELIEF ON IA 9305/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 9307/2021 IA No. 9307/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 9305/2021 - GRANT OF INTERIM RELIEF IA No. 7042/2021 - GRANT OF INTERIM RELIEF IA No. 9304/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS) 5 W.P.(Crl.) No. 40/2021 (X) (FOR FOR EX-PARTE AD-INTERIM RELIEF ON IA 8389/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 10082/2021 FOR GRANT OF INTERIM RELIEF ON IA 10084/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 10085/2021 IA No. 8389/2021 - EX-PARTE AD-INTERIM RELIEF IA No. 10085/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 10084/2021 - GRANT OF INTERIM RELIEF IA No. 10082/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) W.P.(Crl.) No. 66/2021 (X) (FOR STAY APPLICATION ON IA 15179/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 15182/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 20339/2021 FOR EXEMPTION FROM FILING O.T. ON IA 20340/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 22233/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 22236/2021 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 33407/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 33409/2021 IA No. 33407/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 33409/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 22236/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 15182/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 20340/2021 - EXEMPTION FROM FILING O.T. IA No. 22233/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 20339/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 15179/2021 - STAY APPLICATION) Diary No(s). 17462/2018 (II-C) (FOR FOR CONDONATION OF DELAY IN FILING ON IA 79616/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 79617/2018 IA No. 79616/2018 - CONDONATION OF DELAY IN FILING IA No. 79617/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) No. 117/2018 (X) (FOR FOR [APPLICATION FOR INTERIM BAIL] ON IA 72449/2018 FOR CLARIFICATION/DIRECTION ON IA 104894/2018 IA No. 72449/2018 - APPLICATION FOR INTERIM BAIL IA No. 104894/2018 - CLARIFICATION/DIRECTION) SLP(Crl) No. 5444/2018 (II-A) ( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 85624/2018 FOR EXEMPTION FROM FILING O.T. ON IA 85625/2018 IA No. 85624/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 6 IA No. 85625/2018 - EXEMPTION FROM FILING O.T.) Diary No(s). 20250/2018 (II-C) (FOR FOR CONDONATION OF DELAY IN FILING ON IA 81201/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 81202/2018 IA No. 81201/2018 - CONDONATION OF DELAY IN FILING IA No. 81202/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 22529/2018 (II) IA No. 162424/2018 - CONDONATION OF DELAY IN FILING IA No. 162428/2018 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 162430/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 162432/2018 - EXEMPTION FROM FILING O.T.) SLP(Crl) No. 7408/2018 (II-A) (FOR ADMISSION and I.R. and IA No.116651/2018-CONDONATION OF DELAY IN FILING and IA No.116653/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 116653/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) No. 173/2018 (X) (FOR FOR STAY APPLICATION ON IA 105204/2018 IA No. 105204/2018 - STAY APPLICATION) W.P.(Crl.) No. 175/2018 (X) (FOR FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 105845/2018 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 5980/2020 IA No. 105845/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 18121/2021 - CLARIFICATION/DIRECTION IA No. 5980/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) W.P.(Crl.) No. 184/2018 (X) (FOR FOR STAY APPLICATION ON IA 110240/2018 IA No. 110240/2018 - STAY APPLICATION) SLP(Crl) No. 6922/2018 (II-A) ( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 117382/2018 FOR GRANT OF BAIL ON IA 22433/2019 IA No. 117382/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 22433/2019 - GRANT OF BAIL) SLP(Crl) No. 8156/2018 (II-C) (FOR ADMISSION and I.R. and IA No.139282/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) T.C.(Crl.) No. 5/2018 (XVI-A) ) W.P.(Crl.) No. 309/2018 (X) 7 IA No. 168460/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 163646/2018 - STAY APPLICATION) SLP(Crl) No. 244/2019 (II-A) ( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3704/2019 IA No. 3704/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) No. 9/2019 (X) (FOR ADMISSION and IA No.5688/2019-STAY APPLICATION IA No. 5688/2019 - STAY APPLICATION) W.P.(Crl.) No. 16/2019 (X) (FOR ADMISSION and IA No.9887/2019-STAY APPLICATION IA No. 9887/2019 - STAY APPLICATION) Crl.A. No. 682/2019 (II-C) (FOR ADMISSION and I.R. and IA No.55863/2019-CONDONATION OF DELAY IN FILING) W.P.(Crl.) No. 118/2019 (X) (FOR ADMISSION and IA No.64782/2019-EX-PARTE AD-INTERIM RELIEF IA No. 64782/2019 - EX-PARTE AD-INTERIM RELIEF) SLP(Crl) No. 3647/2019 (II-A) ) W.P.(Crl.) 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ON IA 91379/2019 IA No. 91379/2019 - EXEMPTION FROM FILING O.T.) 8 SLP(Crl) No. 8111/2019 (II-C) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 136727/2019 IA No. 136727/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(Crl.) No. 253/2019 (X) (FOR FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 138111/2019 IA No. 138111/2019 - APPROPRIATE ORDERS/DIRECTIONS) W.P.(Crl.) No. 267/2019 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 148193/2019 IA No. 148193/2019 - GRANT OF INTERIM RELIEF) W.P.(Crl.) No. 273/2019 (X) (FOR FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 150911/2019 IA No. 150911/2019 - APPROPRIATE ORDERS/DIRECTIONS) W.P.(Crl.) No. 286/2019 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 158935/2019 IA No. 158935/2019 - GRANT OF INTERIM RELIEF) W.P.(Crl.) No. 287/2019 (X) (FOR FOR GRANT OF INTERIM RELIEF ON IA 158940/2019 IA No. 158940/2019 - GRANT OF INTERIM RELIEF) W.P.(Crl.) 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ON IA 84989/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 84999/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 87668/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 87669/2021 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 101769/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 101771/2021 IA No. 101769/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 101771/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 87669/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 84999/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 84987/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 84989/2021 - EXEMPTION FROM FILING O.T. IA No. 87668/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 5696-5697/2021 (II-C) (FOR FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 93550/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 93552/2021 FOR EXEMPTION FROM FILING O.T. ON IA 93554/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 94652/2021 IA No. 93552/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 93554/2021 - EXEMPTION FROM FILING O.T. IA No. 93550/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 27 IA No. 94652/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) W.P.(Crl.) No. 323/2021 (X) (FOR ADMISSION) W.P.(Crl.) No. 370/2021 (X) (FOR FOR EX-PARTE AD-INTERIM RELIEF ON IA 108867/2021 IA No. 108867/2021 - EX-PARTE AD-INTERIM RELIEF) SLP(C) No. 8764-8767/2021 (FOR ADMISSION and I.R. and IA No.76722/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 28-09-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Parties: Mr. Tushar Mehta, SG Mr. S.P.V. Raju, ASG Mr. Aman Lekhi, ASG Mr. V.D. Makhija, Adv. Mr. S.S. Ray, Adv.
Mr. V. Balaji, Adv.
Ms. Sairica Raju, Adv. Mr. Zoheb Hussain, Adv. Mr. Kanu Agarwal, Adv. Mr. Rajat Nair, Adv.
Ms. Nisha Bagchi, Adv. Ms. Binu Tamta, Adv.
Mr. Ankur Talwar, Adv. Mr. Arvind Kumar Sharma, AOR Mr. B. V. Balaram Das, AOR Mr. M.K. Maroria, AOR Mr. Raj Bahadur Yadav, Adv.
Mr. Kapil Sibal, Sr. Adv. Dr. Abhishek Manusinghvi, Sr. Adv. Mr. Arshdeep Singh Khurana, Adv. Mr. Prateek Chadha, Adv. Mr. Adit S. Pujari, Adv. Mr. Akshat Gupta, Adv. Ms. Madhavi Agrawal, Adv. Mrs. Shally Bhasin, AOR Mr. Vikram Chaudhri, Sr. Adv. Mr. Nikhil Jain, AOR Mr. Sangram S. Saron, Adv. Mr. Harshit Sethi, Adv. Mr. Hemant Shah, Adv.28
Mr. Keshavam Chaudhri, Adv. Ms. Ria Khanna, Adv.
Mr. Rishi Sehgal, Adv. Mr. Vinod Kumar Jain, Adv. Mr. Satya Prakash, Adv.
Mr. G.K. Sarkar, Adv. Mrs. Malbika Sarkar, Adv. Mr. Prashant Srivastav, Adv. Mr. Gautam Awasthi, AOR Mr. Devanshu Yadav, Adv.
Mr. Vikram Chaudhri, Sr. Adv. Mr. Raktim Gogoi, Adv. Mr. Varun Shekhar, Adv. Mr. Kartikeya Singh, Adv. Mr. Samarth Shandilya, Adv. Mr. Sachin Jolly, Adv. Mr. Akshay Anand, Adv. Mr. Devanshu Yadav, Adv. Mr. Gautam Awasthi, AOR Mr. Ayush Choudhary, Adv. Mr. Devanshu Yadav, Adv. Mr. Sameer Pandey, Adv.
Mr. Harshit Sethi, Adv. Mr. Rishi Sehgal, Adv. Mr. Keshavam Chaudhri, Adv. Ms. Ria Khanna, Adv.
Ms. Anzu. K. Varkey, AOR Mr. Vikram Chaudhri, Sr. Adv. Mr. Raktim Gogoi, Adv. Mr. Varun Shekhar, Adv. Mr. Kartikeya Singh, Adv. Mr. Samarth Shandilya, Adv. Mr. Gautam Awasthi, AOR Mr. Amit K. Nain, AOR Mr. Sidharth Luthra, Sr. Adv. Mr. S. Udaya Kumar Sagar, Adv. Ms. Bina Madhavan, Adv. Ms. Akanksha Mehra, Adv. Mr. R. Lakshmishankar, Adv. Mr. Sanjay Indukuri, Adv. Ms. Akanksha Mehra, Adv. Ms. Ankita Tiwari, Adv. Mr. Akshat Kumar, Adv. Mr. Lakshay Mehta, Adv. For M/S. Lawyer S Knit & Co, AOR Mr. Mahesh Jethmalani, Sr. Adv.29
Ms. Malvika Kapila, AOR Mr. Pranav Sarthi, ADv. Mr. Subhash Jadhav, Adv. Mr. Chandan Singh Shekhawat, Adv.
Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. A. Mariarputham, Sr. Adv. Mr. Avneesh Arputham, AOR For M/S. Arputham Aruna And Co, AOR Mr. Siddharth Luthra, Sr. Adv. Mr. Mahesh Agarwal, Adv. Ms. Shally Bhasin, Adv. Mr. Shri Singh, Adv.
Mr. Abhishek Singh, Adv. Mr. Prateek Gupta, Adv. Mr. Madhur Mahajan, Adv. Ms. Ambika Mathur, Adv. Ms. Padma Venkatraman, Adv. Mr. E. C. Agrawala, AOR Mr. Mahesh Agarwal, Adv Mr. J. Sivanandaraaj, Adv Mr. Mohd. Nizam Pasha, Adv Mr. Anshuman Srivastava, Adv Ms. Ridhhima Sharma, Adv Mr. Ahmad Ibrahim, Adv Mr. Aravind Mohan Kumar, Adv Mr. Gunika Gupta, Adv Mr. S. Sahil Reddy, Adv Mr. E C Agrawala, AOR Mr. S. Niranjan Reddy, Sr. Adv. Mr. Raghenth Basant, Adv. Mr. Yogesh Raavi, Adv. Ms. Roopali Lakhotia, Adv. Ms. Liz Mathew, AOR Ms. Aishwarya Bhati, ASG Ms. Swarupma Chaturvedi, Adv. Ms. Archana Pathak Dave, Adv. Mr. Sughosh Subramanyam, Adv. Mr. B.V. Balaram Das, AOR Mr. Tushar Mehta, SG Mr. S.V. Raju, ASG Mr. B.V. Balaram Das, AOR Mr. V.D. Makhija, Sr. Adv. Mr. S.S. Ray, Adv.
Mr. V. Balaji, Adv.30
Mr. Rajat Nair, Adv.
Ms. Sairica Raju, Adv. Mr. Zoheb Hussain, Adv.
Mr. Vikram Chaudhri, Sr. Adv. Mr. Harshit Sethi, Adv. Mr. Keshavam Chaudhri, Adv. Mr. Amit K. Nain, AOR Mr. Gautam Awasthi, AOR Mr. Rishi Sehgal, Adv. Ms. Ria Khanna, Adv.
Mr. Vikram Chaudhri, Sr. Adv. Mr. Avadh Bihari Kaushik, AOR Mr. Raktim Gogoi, Adv. Mr. Kartikeya Singh, Adv. Mr. Harshit Sethi, Adv. Mr. Rishi Sehgal, Adv. Mr. Vikram Chaudhri, Sr. Adv. Mr. Harshit Sethi, Adv. Mr. Keshavam Chaudhri, Adv. Mr. Rishi Sehgal, Adv. Ms. Ria Khanna, Adv.
Mr. Gautam Awasthi, AOR Ms. Ria Khanna, Adv.
Mr. Kapil Sibbal, Sr. Adv. Mr. Puneet Jain, Adv. Mr. B.M. Mangukia, Adv. Mr. Cheta Pandya, Adv. Mr. Harsh Jain, Adv.
Mr. Harshit Khanduja, Adv. Ms. Christi Jain, AOR Mr. Prithvees MK. Adv. Mr. Nishanth Patil, AOR Mr. Vidit Monga, Adv. Ms. Shubhika Saluja, Adv.
Mr. Siddharth Dave, Sr. Adv. Mr. Saurabh Kirpal, Sr. Adv. Mr. Amol Chitale, Adv. Ms. Ranjeeta Rohatgi, Adv. Ms. Sonia Dube, Adv.
Mr. Shatadru Chakraborty, Adv. Ms. Kanchan Yadav, Adv. Ms. Surbhi Anand, Adv. For M/S. Legal Options, AOR Mr. Siddharth Luthra, Sr. Adv. Mr. Tarun Dua, AOR Mr. Anant Garg, Adv.
Mr. Asif Ahmad, Adv.31
Mr. Neeraj Kumar Sharma, AOR Mr. Kunal Verma, AOR Mr. Shailesh Madiyal, AOR Mr. Sudhanshu Prakash, Adv. Ms. Rakhi M., Adv.
Ms. Sruthi Iyer, Adv.
Mr. Sanjay Kapur, AOR Ms. Megha Karnwal, Adv. Mrs. Shubhra Kapur, Adv. Mr. Arjun Bhatia, Adv.
Mr. Anshuman Sinha, Adv. Mr. Vijay Pande, Adv. Mr. S. Hari Haran, Adv. Ms. Jaikriti S. Jadeja, AOR Ms. Pragya Sharma, Adv. Mr. Vinay Prakash, Adv.
Mr. Parmatma Singh, AOR M/S. Ap & J Chambers, AOR Mr. Sunil Fernandes, AOR Mr. Swaroop Anand, Adv. Ms. Nupur kumar, Adv. Mr. Prastut Dalvi, Adv.
Mr. Omar Ahmad, Adv.
Mr. Malak Manish Bhatt, AOR Ms. Neeha Nagpal, Adv. Mr. Aditya Gupta, Adv. Mr. Jaspal Singh, Adv.
Mr. Makarand D. Adkar, Adv. Mr. Braj K. Mishra, Adv. Mr. Vijay Kumar, Adv. Mr. Arjun Raghvedra, Adv. Mr. Shantanu M. Adkar, Adv. Ms. Bharti Tyagi, AOR Mr. G. Sivabalamurugan, AOR Mr. Pai Amit, AOR Ms. Pankhuri Bhardwaj, Adv. Ms. Bhavana Duhoon, Adv.
M/S. Ap & J Chambers, AOR Mr. V. N. Raghupathy, AOR 32 Mr. Md. Apzal Ansari, Adv.
Ms. Nandani Gupta, Adv. Mr. Krishna Kumar, Adv. Dr. (Mrs.) Vipin Gupta, AOR Mr. Vijay Aggarwal, Adv. Mr. Mudit Jain, Adv.
Mr. Yugant Sharma, Adv. Ms. Astha Sharma, AOR Mr. G.K. Sarkar, Adv. Mrs. Malbika Sarkar, Adv. Ms. Mantika Haryani, Adv. Mr. Simranjeet Singh Rekhi, Adv. Mr. G.K. Sarkar, Adv. Mrs. Malbika Sarkar, Adv. Mr. Satish Pandey, AOR Mrs. Priya Puri, AOR Mr. Ashok Panigrahi, Adv. Mr. B. Krishna Prasad, AOR Mr. Anand Varma, AOR Mr. Naveen Malhotra, Adv. Mr. Rishi Malhotra, AOR Mr. Ankur S. Kulkarni, AOR Mr. S. K. Verma, AOR Mr. Vivek Jain, AOR Mr. M.K. Subramanian, Adv. Mr. Vinodh Kanna B., AOR Mr. Ritesh Patil, Adv.
Ms. Anjali Jha, AOR Mr. Priyadarshi Manish, Adv. Ms. Devasha Shukla, Adv. Mr. Vatsal Trivedi, Adv. Ms. Kinjal Shrivastava, Adv.
Ms. Pallavi Pratap, AOR Mr. Sunil Kumar Jain, AOR Mr. Parmatma Singh, AOR Mr. Rajiv Shankar Dvivedi, AOR Mr. Rishabh Jain, Adv. Mr. Sushant kr. Sarkar, Adv.33
Ms. Arti Dvivedi, Adv. Mr. Saurabh Mishra, Adv.
Mr. Ajit Sharma, AOR Mr. Karan Bharihoke, AOR Mr. Siddhant Sharma, Adv.
Mr. Bharadwaj S., AOR Mr. S. Guru Prasanna, Adv.
Mr. Shivam Sharma, Adv. Mr. Raj Kishor Choudhary, AOR Mr. E. M. S. Anam, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. G.K. Sarkar, Adv. Mrs. Malbika Sarkar, Adv. Mr. Avadh Bihari Kaushik, AOR Mr. Devanshu Yadav, Adv Mr. Pawan upadhyay, Adv. Mr. Srinivas Sastry, Adv. Mr. Vipul, Adv.
Mrs. Sharmila Upadhyay, Adv. Mr. Sarvjit Pratap Singh, Adv. Mr. Varun Sharma, Adv. Mr. Gaurav Prakash Pathak, Adv. Ms. Tanzeela Mubashsharah, Adv. For M/S. Unuc Legal Llp, AOR Mr. Ranjit Kumar Sharma, AOR Ms. Ranjana Roy Gawai, Adv. Mr. Arshdeep Singh Khurana, Adv. Ms. Vasudha Sen, Adv. Mr. Ujjwal Jain, Adv. M/S Misbahul Haque, Adv. Ms. Divya Roy, AOR Mr. Aljo K. Joseph, AOR Mrs. Shelna K., Adv.
Ms. Preeti Singh, AOR Mr. Nikilesh Ramachandran, AOR Mr. Vivek Narayan Sharma, AOR Mr. Manish Pratap Singh Adv. Ms. Mahima Bhardwaj, Adv. Mr. Tushar Kumar, Adv. Mr. Aditya Manubarwala, Adv 34 Mr. Rajeev Kumar Jha, Adv. Mr. Pranshu Kaushal, Adv. Mr. Shubham Awasthi, Adv. Mr. Ajay Singh, Adv.
Ms. Natasha Vinayak, AOR Mr. Gursharan H. Virk, Adv. Ms. Misha Rohatgi Mohta, AOR Mr. Nakul Mohta, Adv. Ms. Simranjeet Kaur, Adv. Mr. Devansh Srivastava, Adv.
Mr. Siddharth Aggarwal, Sr. Adv. Mr. Shishir Mathur, Adv. Mr. Shohit Chaudhry, AOR Mr. Abhishek A. Rastogi, Adv. Mr. Pratyushprava Saha, Adv. Mr. Rohit Ghosh, Adv. For M/S. Khaitan & Co., AOR Mr. Gautam Talukdar, AOR Mr. M B R S Raju, Adv.
Mr. Balaji Srinivasan, AOR Ms Pallavi Sengupta, Adv. Ms Garima Jain, Adv.
Mr. Mohammed Shahrukh, Adv. Ms Aakriti Priya, Adv. Mr. Prateek Yadav, Adv.
Mr. Anil K. Chopra, AOR Mr. Sarvesh Singh Baghel, AOR Mr. Mukhtar Alam, Adv.
Mr. O. P. Gaggar, AOR Mr. Surya Prakash, Adv. Mr. V. Shyamohan, AOR Mr. M. T. George, AOR Mr. Shekhar G. Devasa, Adv. Mr. Manish Tiwari, Adv. Mr. Shashi Bhushan Nagar, Adv.35
Ms. Sanhita Chauriha, Adv. For M/S. Devasa & Co., AOR Mr. Kartik Seth, Adv. Mr. Anshuman Ashok, AOR Ms. Shriya Gilhotra, Adv.
Mr. Kiran S Javali, Adv. Mr. Joseph Pookkatt, Adv. Mr. Prashant Kumar, Adv. Mr. Nilesh Sharma, Adv. Mr. Dhawesh Pahuja, Adv. M/S. Ap & J Chambers, AOR Mr. Aditya Gupta, Adv. Ms. Rashi Bansal, AOR Mr. Shamik Shirishbhai Sanjanwala, AOR Ms. Sarah Haque, Adv.
Mrs. Anil Katiyar, AOR Mr. Mahfooz Ahsan Nazki, AOR Mr. Polanki Gowtham, Adv. Mr. Shaik Mohamad Haneef, Adv. Mr. T. Vijaya Bhaskar Reddy, Adv. Mr. Amitabh Sinha, Adv. Mr. K.V. Girish Chowdary, Adv.
Ms. Diksha Rai, AOR Mr. Syed Ahmed Saud, Adv. Mr. Daanish Ahmad Syed, Adv. Mr. Mohd. Parvez Dabas, Adv. Mr. Uzmi Jameel Husain, Adv. For M/S. Shakil Ahmad Syed, AOR Mr. Azmat Hayat Amanullah, AOR Dr. Sujay kantawala, Adv. Mr. Nishant Awana, Adv. Mr. Sujit Sahoo, Adv. Mr. Aditya Talpade, Adv.
Mr. Rohit Sharma, Adv. Mr. Atul Agarwal, Adv. Mr. Rounak Nayak, Adv. Ms. Arju Chaudhary, Adv. Mr. Kumar Dushyant Singh, AOR Mr. Divyesh Pratap Singh, Adv. Ms. Srishti Singh, AOR Mrs. Jaspreet Gogia, AOR 36 Ms. Mandakini Singh, Adv. Mr. Karanvir Gogia, Adv. Ms. Shivangi Singhal, Adv. Ms. Ashima Mandla, Adv.
Mr. A.P. Singh, Adv.
Mr. Shreyansh Rathi, Adv. For M/S. M. V. Kini & Associates, AOR Ms. Deepanwita Priyanka, Adv. Mr. Aniruddha P. Mayee, AOR Mr. Chirag M. Shroff, AOR Mr. Rahul Chitnis, Adv. Mr. Sachin Patil, AOR Mr. Aaditya A. Pande, Adv. Mr. Geo Joseph, Adv.
Mr. Nishe Rajen Shonker, AOR Ms. Anu K. Joy, Adv.
Mr. Alim Anvar, Adv.
Ms. Kartika Sharma, Adv. Ms. Rooh-e-hina Dua, AOR Mr. Akash Kakade, Adv. Mr. Somanatha Padhan, AOR Mr. Swetab Kumar, Adv.
Mr. Kartik Seth, Adv. Ms. Shriya Gilhotra, Adv. For M/s. Chambers of Kartik Seth, AOR Mr. Deepak Prakash, AOR Ms. Divyangna Malik, Adv. Mr. Nachiketa Vajpayee, Adv. Mr. Abhishek Bhati, Adv. Ms. Shashi Priya, Adv.
Mr. Faraz Khan, Adv.
Mr. Irshad Ahmad, AOR Mr. Deepak Prakash, AOR Mr. Praveen Arya, Adv. Mr. Nachiketa Vajpayee, Adv. Ms. Divyangna Malik, Adv. Ms. Shashi Priya, Adv. Mr. Abhishek Bhati, Adv.
Mr. Kaleeswaram Raj, Adv Mr. Mohammed Sadique T. A., AOR 37 Ms. Thulasi K. Raj, Adv Ms. Maitreyi S. Hegde, Adv Mr. Namit Saxena, AOR Mr. Awnish Maithani, Adv. Ms. Arushi Dhawan, Adv.
Mr. Varun Shankar, Adv. Mr. R.S. Laxman, Adv. Mr. Divyanshu Jain, Adv. Mr. Arnav Narain, AOR Mr. Amit Gupta, Adv.
Mr. Akhilesh Dubey, Adv. Mr. Dharmesh Joshi, Adv. Mr. Uttam Dubey, Adv. Mr. Hari Sankar Mahapatra, Adv. M/S. Mitter & Mitter Co., AOR Mr. Irshad Ahmad, AOR Mr. Faraz Khan, Adv Mr. Anurag Rawat, Adv UPON hearing the counsel the Court made the following O R D E R All learned counsel agree that no adjournment will be sought on future dates and the matters be proceeded for final hearing on and from 20.10.2021.
On this assurance, we defer the hearing of these cases, making it amply clear that non-availability of any senior counsel or advocate-on-record in any matter will not be a ground for adjournment. This is an emphatic statement which we place on record.
List the matters on 20.10.2021.38 SLP(C) No. 8259/2020
Learned counsel for the petitioner submits that this matter needs to be de-linked.
Registry to do the needful after verifying from the counsel appearing for both sides.SLP(Crl) No. 5252/2021
Issue notice on the application (IA No.101769 of 2021).
Affidavit(s) be filed before the next date of hearing.
List the matter on 20.10.2021.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)