Section 69(3) in Andhra Pradesh Panchayat Raj Act, 1994
(3)The duty levied under this Section shall be apportioned among the Gram Panchayat, [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] and the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] concerned in such manner as may be prescribed.
