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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(1)(d) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(d)one expert of management or information technology or law or any other field from outside the university, nominated by the Chancellor.