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[Cites 0, Cited by 0] [Section 159A(1)] [Section 159A] [Entire Act]

State of West Bengal - Subsection

Section 159A(1)(b) in The Howrah Municipal Corporation Act, 1980

(b)[ to treat the same in such physical, chemical or biological method as may consider suitable in the circumstances, or;] [Substituted by West Bengal Act No. 7 of 2018, dated 5.4.2018.]