Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(xi) in The Central Silk Board Silkworm Seed Regulations, 2010 (xi)certify the chawki worms as 'tested ok' if found disease free and authenticate with stamping including his name and date of transaction;
