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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(6) in The Board's Excise Rules, 1965

(6)The gates of the field and Kharian shall be kept closed and locked under double lock by the officer-in-charge and the cultivator at 6 p. m. daily and this shall be noted in the diary of the officer-in-charge and of the sentry. The gates shall not be opened thereafter till sunrise of the next day.