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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3) in The Fertilizer (Control) Order, 1985

(3)The authority to whom the analysis report is sent under sub - clause (2) shall communicate the result of the analysis to the dealer/manufacturer/pool handling agency from whom the sample was drawn within 30 days from the date of receipt of the analysis report of the laboratory.IX. Miscellaneous