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[Cites 1, Cited by 15]

Himachal Pradesh High Court

M/S Secure Meter Ltd. vs . Madan Lal & Ors. on 9 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

M/s Secure Meter Ltd. Vs. Madan Lal & Ors.

CWP No. 5445/2020 a/w CWPs No. 5330/2020, 1014/2021, 1114/2021 & 2104/2021 .

09.11.2022 Present: Mr. N.S. Chandel, Sr. Advocate with Mr. C.N. Singh, Advocate, for the petitioner(s) in CWPs No. 5445/2020 & 5330/2020 and for the respondent(s) in CWPs No. 1014/2021, 1114/2021 & 2104/2021.

Mr. V.D. Khidta and Mr. R.K. Khidta, Advocates, for the respondent(s) in CWPs No. 5445/2020 & 5330/2020 and for the petitioner(s) in CWPs No. 1014/2021, 1114/2021 & 2104/2021.

Admit.

Mr. C.N. Singh, Advocate, states that somewhat identical issue has been heard by SB­V of this Court.

In this view of the matter, we deem it appropriate, in case these petitions are heard by the same Bench. Registry is directed to obtain necessary orders qua listing of the case.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 9th November, 2022 (raman) ::: Downloaded on - 10/11/2022 20:32:17 :::CIS