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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of West Bengal - Subsection

Section 5B(2) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(2)[ The provisions of sub-section (1) shall also apply mutatis mutandis in case of an enrolled person holding certificate of enrolment.] [Sub-section (2) inserted by W.B. Act 1 of 2002.]