Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(1) in The Rajasthan Indian Medicine Act, 1953 (1)The Chairman or in his absence the Vice Chairman shall preside at every meeting of the Board. In the absence of both, the members present shall elect one among themselves for the purpose.
