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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(18)(a) in The Howrah Municipal Corporation Act, 1980

(a)a place where persons assemble for the sale of meat, fish, fruit, vegetables, livestock, or any other article of food of a perishable nature, whether or not there is any collection of shops or warehouses or stalls for the sale of other articles in such place, or