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Telecom Regulatory Authority Of India - Section

Section 27 in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

27. [ Discharge of Duties of Higher Grade and Lower Grade in Certain Cases. [Substituted by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.]

- The Appointing Authority may, by order, having regard to the exigency of service, direct, -
(a)to look after work of next higher grade for such period as may be specified in the order, to the officer or staff member while he continues to hold a particular post and responsibility without any pecuniary benefit;
(b)an officer, belonging to a higher grade in the cadre while holding such post, to look after the responsibilities relating to a post in the immediately lower grade without any pecuniary loss].