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Himachal Pradesh High Court

Vinod Kumar vs . Om Prakash And Another on 28 September, 2023

Vinod Kumar Vs. Om Prakash and another RSA No. 222 of 2023 .

28.09.2023 Present: None for the appellant.

Mr. G.R. Palsra, Advocate, for the respondent No.1.

Respondent No.2 proceeded ex-parte.

of CMP No. 13405 of 2023 Time prayed for filing reply. Be filed within a rt period of three weeks and rejoinder thereto, if any, be filed within a period of two weeks thereafter.

RSA No. 222 of 2023 Record of the learned Courts below be requisitioned and the file be up for admission hearing thereafter.

(Rakesh Kainthla) Judge September 28, 2023 (Chander) ::: Downloaded on - 29/09/2023 20:34:34 :::CIS