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Securities And Exchange Board Of India - Section

Section 71 in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

71. Manner of handling share registry work.

- All matters relating to transfer of securities, maintenance of records of holders of securities, handling of physical securities and establishing connectivity with the depositories shall be handled and maintained at a single point i.e. either in-house by the issuer or by a Share Transfer Agent registered with the Board.