Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 327] [Entire Act] Union of India - Subsection Section 327(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (1)The character of all Artificer Apprentices shall be assessed on the day they attain the age of 17 years and thereafter anually on 31st December.