Himachal Pradesh High Court
M/S Raheja Hydel Power Pvt. Ltd. vs . State Of on 27 September, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Raheja Hydel Power Pvt. Ltd. vs. State of H.P. & Anr.
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CWP No. 8202 of 2022 27.09.2023 Present: Mr. Vijay Kumar Arora, Advocate, for the petitioner.
M/s Ramakant Sharma, Rupinder Singh and Pushpinder Jaswal, Additional Advocate Generals with Ms. Ranjna Patial and Mr. Sumit Sharma, Deputy Advocate Generals, for the respondent-State.
of Mr. Avinash Jaryal, Advocate, vice Mr. Vivek Singh Thakur, Advocate, for respondent No.2. rt On the request of learned vice counsel for respondent No.2, list on 31.10.2023.
(Ajay Mohan Goel) Judge September 27, 2023 (Vinod) ::: Downloaded on - 27/09/2023 20:36:48 :::CIS