Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in The U.P. State Universities (Centralised) Service Rules, 1975

(2)No member of the Centralised Service shall be allowed to cross the Second and subsequent efficiency bars, if any, unless he has given full satisfaction by his work, conduct, integrity and ability.