Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)Piping, fittings, pumps and meters. -
(i)all piping, fittings, pumps and meters permanently mounted on the vehicle shall be designed to withstand the most severe combined stresses imposed by the following, namely:-
(a)the maximum designed pressure of the vessel;
(b)the super imposed pumping pressure of the shock loading caused by road movements;
(ii)the materials used for vessel equipment shall be sufficiently ductile to withstand rough usage and accidental damage. Brittle materials such as cast iron shall not be used.