Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Mizoram - Subsection

Section 68(2) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(2)The Commissioner, for reasons to be recorded in writing, may increase or decrease the existing wholesale or retail prices.