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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The Standards Of Quality Of Service (Broadcasting And Cable Services) (Cable Television-Cas Areas) Regulation, 2006

(o)"programme" means any television broadcast and includes--
(i)exhibition of films, features, dramas, advertisements and serials;
(ii)any audio or visual or audio-visual live performance or presentation and the expression "programming service" shall be construed accordingly;