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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(i) in Rajasthan Sports University, Jhunjhunu Act, 2013

(i)a person of national eminence in Physical Education and Sports, to be appointed by the Chancellor, who shall be the Chairperson of the Advisory Council;